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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(8) in The Gujarat Civil Services Tribunal Act, 1972

(8)[ Reduction to a lower stage in the time scale of pay for a specified period. [Entries (8) to (13) were added vide G.N., G.A.D. No. GS/78/2/CST-1177-II-G, dated the 3rd January, 1978.]