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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Goa - Subsection

Section 37(2)(c) in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978

(c)the right of access of the public to a protected monument and the fee, if any, to be charged therefor;