Rajasthan High Court - Jaipur
Amar Singh & Ors vs Nathi Lal & Ors on 19 March, 2010
Author: Dalip Singh
Bench: Dalip Singh
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN, JAIPUR BENCH, JAIPUR O R D E R S.B. Civil Miscellaneous Appeal No.2882 of 2007 Amar Singh son of Shri Moti Singh & Others VERSUS Nathi Lal son of Shri Dev Chand and Another Date of Order :::: March 19th 2010 Hon'ble Mr. Justice Dalip Singh Mr. Rinesh Gupta, Counsel for the appellants Mr. Shiv Lal Meena, Counsel for the respondents *** By the Court :
Learned counsel for the appellants has filed an application bearing No.4558 dated 16.02.2010 for withdrawal of this miscellaneous appeal. For the reasons mentioned therein, the application is allowed. The miscellaneous appeal is accordingly dismissed as withdrawn.
(Dalip Singh), J.
Ashok