Madhya Pradesh High Court
Managing Director M/S Texmo Pipes And ... vs Baljeet Singh Sahni on 23 April, 2026
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
NEUTRAL CITATION NO. 2026:MPHC-IND:11280
1 MCRC-1386-2013
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
BEFORE
HON'BLE SHRI JUSTICE SUBODH ABHYANKAR
ON THE 23rd OF APRIL, 2026
MISC. CRIMINAL CASE No. 1386 of 2013
MANAGING DIRECTOR M/S TEXMO PIPES AND PRODUCT LTD.
AND ANR. AND OTHERS
Versus
BALJEET SINGH SAHNI
Appearance:
Shri Hidayatullah Khan - Advocate for the applicant.
ORDER
1] Counsel for the applicant prays for withdrawal of the present application filed u/S.482 of Cr.P.C. 2] Prayer is accepted.
3] Accordingly MCRC stands dismissed as withdrawn.
(SUBODH ABHYANKAR) JUDGE das Signature Not Verified Signed by: REENA PARTHO SARKAR Signing time: 4/27/2026 6:26:30 PM