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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Haryana - Subsection

Section 44(6) in Haryana Apartment Ownership Rules, 1987.

(6)No owner, resident or lessee shall install wiring for electrical or telephone installation, television antennae, machines or air conditioning units etc. on the exterior of the ...... Condominium or that protrude through the wall or the roof of that Condominium except as authorised by the Association.