Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 93 in The Orissa Development Authorities Act, 1982 93. [ [Deleted vide Orissa Act No. 10 of 1985-w.e.f. 13.5.1985.] * * *].
