Section 2(1)(k) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(k)"Fee Committee" means the committee constituted with the following to fix the fees fur professional courses.

(i)Retired High Court Judge nominated by the Chief Justice, as Chairman of the Committee.

(ii)Chartered Accountant nominated by the Chairman of the Committee.

(iii)A representative of NCTE.

(iv)Secretary to State Government in-charge of School Education, A.P. Secretariat, Hyd.

(v)Independent person of repute nominated by the committee

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