Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 19] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(o) in Andhra Pradesh Land Reforms (Ceiling On Agricultural Holdings) Act, 1973 (o)'person' includes an individual, a family unit, a trustee, a company, a firm, a society or an association of individuals, whether incorporated or not;
