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Union of India - Section

Section 81 in The Central Reserve Police Force Rules, 1955

81. Nominal roll of the Central Reserve Police Force-Particulars .-(a) A nominal roll in the following form shall be maintained for all ranks:--

(1)Serial No.
(2)Name
(3)Force No.
(4)Caste
(5)Residence
(6)Date of enlistment in the Force
(7)Previous police or Military Service
(8)Date of promotion
(9)Present appointment
(10)Educational qualifications
(11)Remarks (here enter details of promotion, reduction, etc.)
(b)A separate nominal roll shall be maintained for Recruit Constables who have not been confirmed.