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State of Rajasthan - Section

Section 124 in The Rajasthan Distilleries Rules, 1977

124. Warehouse ledger for plain and rectified spirit, Form R.D.

- The register for plain and rectified spirit is maintained to show how plain and rectified spirits are disposed off after receipt into the warehouse stock.The entry in column 2 must be made in Form R.d. 9. Other columns need no instructions. At the end of each calendar month actual balance must be taken from Form B.W.L. 5 and monthly wastage ascertained and recorded.