Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(1) in The Victoria Memorial Act, 1903 (1)The [Central Government] [Substitued for the words Governor-General in Council by A.L.O. 1950.] may make rules [**] [For rules, see General rules and Orders, Vol III, pp. 381 to 393.] to carry out the purposes of this Act.
