Bombay High Court
M/S. Fortpoint Automotive (Cars) Pvt ... vs The State Of Maharashtra And Anr on 6 December, 2019
Author: Mukulika Shrikant Jawalkar
Bench: Mukulika Shrikant Jawalkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPLN. U/S 482 NO. 312 OF 2017
M/s. Fortpoint Automotive (cars) Pvt Ltd. ....Applicant
V/S
The State Of Maharashtra And Anr ....Respondent
None for the Applicant Mr Ajay Patil, APP for State CORAM : SMT. MUKULIKA SHRIKANT JAWALKAR, J DATE : 6th December, 2019 P.C. :
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