Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(3A)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3A)(ii) in The Prohibition of Smoking In Public Places Rules, 2008

(ii)entry of person below the age of eighteen years is prohibited.]