Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Odisha - Subsection Section 47(2) in The Orissa Co-operative Societies Rules, 1965 (2)The payment of bonus in any year under Clause (f) of Sub-Section (2) of Section 56 shall be half of the rate of bonus allowed under Clause (e) thereof.
