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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 30(2)(e) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Act, 2014

(e)the powers and duties of the authorities for implementing the provisions of this Act under sub-section (1) of section 22 ;