Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 21 in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011 21. Submission of report to Central Government. - In respect of every reference made to him under sub-rule (2) of rule 3, the Commissioner shall submit his report to the Central Government.
