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State of Madhya Pradesh - Section

Section 24 in The M.P. Sthaniya Nidhi Sampariksha Adhiniyam, 1973

24. [ Shri Sharda Devi Mandir, Maihar, District Satna, Madhya Pradesh.] [Inserted by Notification No. F-l(a)4-81-R-III, dated 23-6-1982.]