Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 48 in The Calcutta Port Rules, 1943 48. Restriction on movement. - No inland steam-vessel shall proceed alongside any sea-going vessel for any purpose while International Code Flag "A" is flying on the triatic stay of the latter.
