Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(7)] [Section 11] [Entire Act] State of Telangana - Subsection Section 11(7)(a) in Jawaharlal Nehru Technological Universities Act, 2008 (a)Every Member of the Executive Council other than Ex-officio Member shall hold office during the pleasure of the Governor: