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State of Madhya Pradesh - Section

Section 24 in The M.P. Vishesh Sashastra Bal Niyam, 1973

24. Percentage of Posts.

- A minimum of Ninety three per cent posts of Company Commanders, sixty per cent posts of Platoon Commanders and ninety five per cent posts of Head Constables shall be filled in by promotion of the members of the Special Armed Force, and five per cent posts of Head Constables shall be tiled from ex-army personnel.