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State of Punjab - Section

Section 65 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

65. Loans and advances of the employees.

- The employees shall be entitled for loans and advances at par with the Government servants unless restrictions are imposed by the Government under the Act or rules made thereunder. The record for loans and advances shall be kept in Form FBA -24A.