Andhra Pradesh High Court - Amravati
Mr. Perugu Venkata Subbaiah vs The State Of Andhra Pradesh Rep By Its ... on 2 January, 2026
Author: R. Raghunandan Rao
Bench: R Raghunandan Rao
APHC010179372017
IN THE HIGH COURT OF ANDHRA PRADESH
AT AMARAVATI [3206]
(Special Original Jurisdiction)
FRIDAY,THE SECOND DAY OF JANUARY
TWO THOUSAND AND TWENTY SIX
PRESENT
THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAO
WRIT PETITION NO: 4891/2017
Between:
1. MR. PERUGU VENKATA SUBBAIAH,, S/O. VENKATAIAH, AGED : 42
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDALL, CHITTOOR DISTRICT.
2. MR. VANKAYALA VEERAPPA,, S/O. RAMAIAH AGED : 52 YEARS,
OCC : AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
3. MRS. M. ADEMMA,, W/O. CHENCHAIAH AGED : 45 YEARS, OCC :
AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE, RENIGUNTA
MANDAL, CHITTOOR DISTRICT.
4. MR. T. SOMAIAH,, S/O. CHINNA VENKATAIAH AGED : 54 YEARS,
OCC : AGRICULTURE COOL! R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
5. MR. K. ANANDH,, S/O. RUKMINAYYA AGED : 60 YEARS, OCC :
AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE, RENIGUNTA
MANDAL, CHITTOOR DISTRICT.
6. MRS. P. VEDAVATHI,, W /O. P. VENKATESU AGED : 40 YEARS,
OCC : AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
7. MRS. PAOLA GANGAMMA,, W /O. SRINIVASULU AGED : 60
YEARS, ORR : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
8. MRS. C. NAGAMMA,, W/O. C. PULLAIAH AGED : 50 YEARS, OCC :
2
AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE, RENIGUNTA
MANDAL, CHITTOOR DISTRICT.
9. MR. MANYAM MUNIRATHNAM,, S/O. VENKATAMUNI AGED : 56
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
10. MR. GAJJALA CHIRALAIAH,, S/O. GANGAIAH AGED : 51 YEARS,
OCC : AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
11. MRS. KOTAKONDA BUJJAMMA,, W/O. JAGGAYYA AGED : 32
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
12. MRS. P. NADIPAMMA,, W /O. PAMULA JAYARAMAIAH AGED : 49
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
13. MR. Y. KANNAIAH,, S/O. CHENGAIAH AGED : 55 YEARS, OCC :
AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE, RENIGUNTA
MANDAL, CHITTOOR DISTRICT.
14. MRS. G.VENKATAMMA,, W /O. DASARADHAIAH AGED : 42 YEARS,
OCC : AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
15. MR. BULLAKULA BHUPATHI,, S/O. GERATAIAH AGED : 38 YEARS,
OCC : AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
16. MR. A. SANJEEVAYYA,, S/O. DESAIAH AGED : 56 YEARS, OCC :
AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE, RENIGUNTA
MANDAL, CHITTOOR DISTRICT.
17. MR. YAMBAKULA SUBRAMANYAM,, S/O. NADIPAIAH AGED : 55
YEARS, OCC : AGRICULTURE COOLI KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
18. Y MRS.. RAJAMMA,, W/O. Y. PEDDA BATHEIAH AGED : 4-5
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
19. MR. YAMBAKULA KAILASH,, S/O. PEDDA BATHEIAH AGED : 29
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
3
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
20. MR. AMUDALA SIDDAIAH,, S/O. SURAIAH AGED : 65 YEARS, OCC
: AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
21. MR. THUPAKULA SUBRAMANYAM,, S/O. VENKATAIAH AGED : 52
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
22. MR. TUMULA SUBBARAMAIAH,, S/O. VENKATESU AGED : 45
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
23. MR. YAMBAKULA TAILOR BATHEIAH,, S/O. NADIPAIAH AGED : 40
YEARS, OCC : AGRICULTURE COOLI RIO. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
24. MR. T. PEDDABBA,, S/O. GURAVAIAH AGED : 52 YEARS, OCC :
AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE, RENIGUNTA
MANDAL, CHITTOOR DISTRICT.
25. K. RAJAMMA,, W/O. K. LAKSHMAIAH AGED : 57 YEARS, OCC :
AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE, RENIGUNTA
MANDAL, CHITTOOR DISTRICT.
26. MRS. DERANGULA CHINNAKKA,, W/O. ANJINEYULU AGED : 60
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
27. MR. YAMBAKULA CHENGAYYA,, S/O. NADIPAIAH AGED : 40
YEARS, OCC : AGRICULTURE COOLI RIO. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
28. MR. THUPAKULA RAGHU,, S/O. OBAYYA AGED 40 YEARS, OCC :
AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE, RENIGUNTA
MANDAL, CHITTOOR DISTRICT.
29. MR. R. BABU,, S/O. GOPAL AGED : 41 YEARS, OCC :
AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE, RENIGUNTA
MANDAL, CHITTOOR DISTRICT.
30. MR. P. SURIBABU,, S/O. P.SURAIAH AGED : 28 YEARS, OCC :
AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE, RENIGUNTA
4
MANDAL, CHITTOOR DISTRICT.
31. MR. HIMACHALAM BABU,, S/O. VARADAIAH, AGED : 55 YEARS,
OCC : AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDALL, CHITTOOR DISTRICT.
32. MR. PERUGU SUBBARAMAIAH,, S/O. PICHAIAH AGED : 58 YEARS,
OCC : AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
33. MRS. GALI SARASWATHAMMA,, W/O. VENKATARAMANA AGED :
39 YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
34. MR. GALL SANKARAIAH,, S/O. KRISHNAIAH AGED : 49 YEARS,
OCC : AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
35. MRS. NAGINENI YALLAMMA,, W /O. NAGINENI RAMANAIAH AGED
: 49 YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
36. MR. NAGINENI SUBRAMANYAM,, S/O. CHERIGAIAH AGED : 42
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
37. MR. GALI RAMACHANDRAIAH,, S/O. CHINNAYYA AGED : 62
YEARS, OCC : AGRICULTURE COOLI RIO. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
38. MR. LALA LAKSHMI NAIK., S/O. LALA NAIK AGED : 47 YEARS,
OCC : AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
39. MRS. GODUGULA NAGAMMA,, W/O. SUBRAMANYAM AGED : 42
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
40. MR. P. NAGARAJU,, S/O. MARAIAH AGED : 48 YEARS, OCC :
AGRICULTURE COOLI KARALA,BADI VILLAGE, RENIGUNTA
MANDAL, CHITTOOR DISTRICT.
41. MRS. K. SAVITRAMMA,, W/O. K. GOPI AGED : 55 YEARS, OCC :
AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE, RENIGUNTA
5
MANDAL, CHITTOOR DISTRICT.
42. MRS. N. RANEMMA,, W /O. N. KRISHNAMACHARI AGED : 52
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
43. MR. DERANGULA RAMAIAH,, S/O. GANGAIAH AGED : 65 YEARS,
OCC : AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
44. MR. D. PEDDAKOLLA ANANDH,, S/O. KRISHNAIAH AGED : 47
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
45. MR. PALLAPU CHINNABBA,, S/O. KUPPAIAH AGED : 42 YEARS,
OCC : AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
46. MR. DERANGULA NAGARAJU,, S/O. LAKSHMAIAH AGED : 45
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
47. MRS. KALLURU LAKSHMI DEVI,, W/O. KUMARASWAMY AGED : 50
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
48. MRS. PAPULAMMA,, W/O. G. PEDDHA KATAIAH AGED : 55
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
49. MR. K. VENKATARAMAIAH,, S/O. K. VENKATASWAMY AGED : 40
YEARS, OCC : AGRICULTURE COOLI, R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
50. MR. Y. CHENGAIAH,, S/O. CHEERALAIAH AGED : 54 YEARS, OCC
: AGRICULTURE COOL! R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
51. MR. N. SUBRAMANYAM,, S/O. N. SIDDAIAH AGED : 38 YEARS,
OCC : AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
52. MR. N. SUBBAIAH,, S/O. N. DHANAKONDAIAH AGED : 39 YEARS,
OCC : AGRICULTURE COOL! R/O. KARAKAMBADI VILLAGE,
6
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
53. MR. M. MUNASWAMY,, S/O. M. YERRAIA AGED : 40 YEARS, OCC :
AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE, RENIGUNTA
MANDAL, CHITTOOR DISTRICT.
54. MR. MACCHA CHINNABBA,, S/O. CHENGAIAH AGED : 51, YEARS,
OCC : AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
55. MR. PALAMANGALAM RAGHAVAIAH,, S/O. CHELLAIAH AGED : 52
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
56. MR. M. DESAYYA,, S/O. VENKATASABBAIAH AGED : 41 YEARS,
OCC : AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
57. MR. EEGA VENKATASUBBAIAH,, S/O. BOJJAIAH AGED : 60
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
58. MR. N. RAGHAVAYYA,, S/O. N. MARAIAH AGED : 45 YEARS, OCC :
AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE, RENIGUNTA
MANDAL, CHITTOOR DISTRICT.
59. MR. MEKALA SUBBAIAH,, S/O. RAGHAVAIAH AGED : 60 YEARS,
OCC : AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
60. MR. VELIGARARN RAMAIAH,, S/O. GOVINDAIAH AGED : 49
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
61. MR. P. SURIBABU,, S/O. P.SURAIAH AGED : 28 YEARS, OCC :
AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE, RENIGUNTA
MANDAL, CHITTOOR DISTRICT.
62. MR. MODDU BATHEIAH,, S/O. MODDAIAH AGED : 40 YEARS, OCC
: AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
63. MR. MODDU VENKATAMMA,, S/O. MODDAIAH AGED : 60 YEARS,
OCC : AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
7
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
64. MR. SRIMANTHULA KANNEMMA,, W /A. BALAIAH AGED : 61
YEARS, 0CC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
65. MRS. T. LAKSHMAMMA,, W /A. KAILASAIAH AGED : 48 YEARS,
OCC : AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
66. MR. K. CHANDRASEKHAR RAJU,, S/O. VENKATANARASARAJU
AGED : 48 YEARS, OCC : AGRICULTURE COOLI R/O.
KARAKAMBADI VILLAGE, RENIGUNTA MANDAL, CHITTOOR
DISTRICT.
67. MR. K. AMBAREESAIAH,, S/O. MUNISWAMY AGED : 52 YEARS,
OCC : AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
68. MR. PALAMANGALAM CHENCHURAMAIAH,, S/O. AGED 65
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
69. MR. T. VENKATAIAH,, S/O. T. CHINNABBA AGED : 63 YEARS, OCC
: AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
70. MRS. G. SUBBAMMA,, W /O. CHINNABBA AGED : 60 YEARS, OCC :
AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE, RENIGUNTA
MANDAL, CHITTOOR DISTRICT.
71. MR. THUPAKULA CHENCHAYYA,, S/O. MUTHYALAYYA AGED : 51
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
72. MRS. J. LAKSHMAMMA,, W/O. SUBBARAJU AGED : 48 YEARS,
OCC : AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
73. MRS. J. PADMATMNA,, W/O. J. VENKATESWARA RAJU AGED : 44
YEARS, OCR : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
74. MR. PALAMANGALAM DESAIAH,, S/O. CHENCHURAMAIAH AGED :
48 YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
8
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
75. MRS. N. LAKSHMAMMA,, W/O. N. DESAIAH AGED : 55 YEARS,
OCC : AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
76. MRS. K. KAMALAMMA,, W/O. NARAYANA AGED : 56 YEARS, OCC :
AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE, RENIGUNTA
MANDAL, CHITTOOR DISTRICT.
77. MR. TUPAKULA SAMAIAH,, S/O. CHINNA VENKATAIAH AGED : 50
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
78. MRS. CHINTAKONA DEVAYANI,, W/O. VENKATASWAMY AGED :
49 YEARS, OCC. : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
79. MR. V. RAGHAVACHARI,, S/O. ADIMUKTHACHARI AGED : 57
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
80. MRS. K. SUBBAMMA,, W/O. K. NARASIMHU U AGED : 50 YEARS,
OCC : AGRICULTURE COATI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
81. MRS. T. POLAMMA,, W/O. T. PEDDA VENKATAIAH AGED : 65
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT
82. MR. GUNDRAJUKUPPAM CHENGAIAH,, S/O. CHINNAIAH AGED :
47 YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
83. MR. YAMBAKULA DORASWAMY,, S/O. NADIPAIAH AGED : 55
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
84. MR. D. NAGARAJU,, S/O. ANJINEYULU AGED : 54 YEARS, OCC:
AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE, RENIGUNTA
MANDAL, CHITTOOR DISTRICT.
85. MR. KOTAKONDA BHASKAR,, S/O. LAKSHMAYYA AGED : 43
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
9
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
86. MRS. S. PALANIYAMMA,, W/O. PERIYASWAMY AGED : 56 YEARS,
OCC : AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
87. MR. SOMPALLI BALAKRISHNAYYA,, S/O. CHENGANABOYUDU
AGED : 51 YEARS, OCC : AGRICULTURE COOLI R/O.
KARAKAMBADI VILLAGE, RENIGUNTA MANDAL, CHITTOOR
DISTRICT.
88. MRS. R. YALLEMMA,, W/O. R. VENKATASWAMY AGED : 52
YEARS, OCC : AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
89. MRS. CHALLA REDDEMMA,, W/O. VENKAT AGED : 42 YEARS,
OCC : AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
90. MR. KOTAKONDA ANANDH,, S/O. CHINNABBA AGED : 49 YEARS,
OCC : AGRICULTURE COOLI R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
91. MRS. KOTAKONDA DESAMMA,, W/O. KRISHNAYYA AGED : 55
YEARS, OCC AGRICULTURE COOLI R/O. KARAKAMBADI
VILLAGE, RENIGUNTA MANDAL, CHITTOOR DISTRICT.
92. MR. B.T.THANGAVELU,, S/O. THANIGAMALAI AGED : 59 YEARS,
OCC : AGRICULTURE COOLI, R/O. KARAKAMBADI VILLAGE,
RENIGUNTA MANDAL, CHITTOOR DISTRICT.
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH REP BY ITS PRINCIPAL,
SECRETARY, DEPARTMENT OF IRRIGATION, SECRETARIAT
BUILDINGS, VELAGAPUDI, GUNTUR DISTRICT, STATE OF ANDHRA
PRADESH.
2. THE DISTRICT COLLECTOR CHITTOOR DISTRICT CHITTOOR,
3. THE SPECIAL DEPUTY COLLECTOR LAND ACQUISITION, GALERU
NAGARI SUJALA SRAVANTHI UNIT - I, TIRUPATHI, CHITTOOR
DISTRICT.
10
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying that in the circumstances stated in the affidavit filed therewith, the High Court may be pleased toissue a Writ, Order or direction more particularly one in the nature of 'Writ of Mandamus' (a) declaring that the petitioners are entitled to payment of compensation equivalent to the full market value of the land and other benefits on par with full owners of the land, in respect of their respective assigned lands and all other consequential benefits under the provisions of the law in force or in alternate as on the date of payment of compensation to the petitioners respective assigned lands including the benefits as per the prevailing market value as on the date of payment of ex-gratia of the petitioners respective assigned lands [as detailed in the Annexure - (b) further directing the respondents to pay compensation to the petitioners in respect of the assets attached to their respective lands (as detailed in the Annexure II] namely fruit bearing tress such as 'Mango, Panasa, Coconut, Sapota, Neredu, Pomegranate etc and the commercial trees such Teak, Neem and Tamarind etc, apart from t1 c existing irrigation wells, fencing, agricultural pipe lines, electrical motors and fittings etc in. (c) and pass IA NO: 1 OF 2017(WPMP 5948 OF 2017 Petition under Section 151 CPC praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased direct the respondents to consider the representations dated 04-03-2016 and 06-10-2016 submitted by the petitioners and pass appropriate orders thereon, pending disposal of the main Writ Petition, and pass Counsel for the Petitioner(S):
1. B VAMSI KRISHNA Counsel for the Respondent(S):
1. GP FOR REVENUE (AP)
2. GP FOR IRRI AND CAD (AP) 11 The Court made the following ORDER:
Sri B.Vamsi Krishna, learned counsel for the petitioners seeks leave to withdraw this writ petition, on the instructions of his clients. A letter, dated 31.12.2025 has also been filed to that effect.
2. In view of the aforesaid submissions and letter, dated 31.12.2025, this Writ Petition is dismissed as withdrawn. There shall be no order as to costs.
As a sequel, pending miscellaneous applications, if any, shall stand closed.
________________________ R. RAGHUNANDAN RAO, J Date: 02.01.2026 KA 12 THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAO WRIT PETITION NO: 4891/2017 Date: 02.01.2026 KA