Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Maharashtra - Subsection Section 4(35) in Poona University Act, 1974 (35)establish, maintain and manage(a)a Printing and Publication Department;(b)University Extension Boards;(c)Information Bureaus;(d)Employment Guidance Bureaus;(e)Cooperative Societies; and(f)Health Services;
