Allahabad High Court
Kanhaiya Singh vs M/S Third Eye Packaging Pvt. Ltd. on 20 January, 2020
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1029 of 2019 Appellant :- Kanhaiya Singh Respondent :- M/S Third Eye Packaging Pvt. Ltd. Counsel for Appellant :- Umesh Chandra Tripathi,Ramesh Chandra Mishra Counsel for Respondent :- Chandra Bhan Gupta Hon'ble Dr. Kaushal Jayendra Thaker,J.
Learned counsel for the appellant shall file an affidavit of his client explaining the meaning of restoration.
List on 23.1.2020.
Order Date :- 20.1.2020 Mukesh