Bombay High Court
Shirish Popatlal Shah And Sushil ... vs Arun Popatlal Shah on 21 September, 2022
Author: Gauri Godse
Bench: G.S. Patel, Gauri Godse
904-OSAPP-536-2016 IN TS-18-2005+.DOC
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
TESTAMENTARY AND INTESTATE JURISDICTION
APPEAL NO. 536 OF 2016
IN
TESTAMENTARY SUIT NO. 18 OF 2005
WITH
INTERIM APPLICATION NO. 1831 OF 2022
IN
APPEAL NO. 536 OF 2016
Shirish Popatlal Shah & Sushil Popatlal Shah ...Appellant
Versus
Arun Popatlal Shah ...Respondents
None for the parties.
SHEPHALI
SANJAY CORAM G.S. Patel &
MORMARE
Gauri Godse, JJ.
Digitally signed by SHEPHALI SANJAY DATED: 21st September 2022 MORMARE Date: 2022.09.22 PC:- 10:19:02 +0530
1. This matter is not to be placed before a Bench of which Hon'ble Mr Justice GS Patel is a member.
(Gauri Godse, J) (G. S. Patel, J) Page 1 of 1 21st September 2022