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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Meghalaya - Subsection

Section 8(xvi) in Martin Luther Christian University Act, 2005

(xvi)To Institute professorships associate professorships assistant, professorships readerships lecturerships and any other teaching academic or research posts as may deemed necessary by the University; and to appoint duly qualified persons as professors associate professors, assistant professors, readers lecturers, or otherwise as teachers and researchers of the University;