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[Cites 0, Cited by 0] [Section 116(2)] [Section 116] [Entire Act]

Union of India - Subsection

Section 116(2)(a) in Government of India Act, 1935

(a)the company is incorporated by or under the laws of British India or, if the Act so provides, is incorporated by or under the laws of British India or of a Federated State ; and