Supreme Court - Daily Orders
Justice (Retd.) Markandey Katju vs The Lok Sabha on 18 January, 2016
Bench: Chief Justice, A.K. Sikri, R. Banumathi
ITEM NO.5 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No. 504/2015
JUSTICE (RETD.) MARKANDEY KATJU Petitioner(s)
VERSUS
THE LOK SABHA & ANR. Respondent(s)
Date : 18/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s)
Mr. Mukul Rohatgi, AG
Mr. Gopal Subramanium, Sr. Adv.
Mr. Shadan Farasat, Adv.
Ms. Talha A. Rahman, Adv.
Ms. Anusha Ramesh, Adv.
Mr. Zulnoor Ahmed, Adv.
Mr. Rudra Pratap, Adv.
Mr. Fali S. Nariman,Adv.
Sr. Adv. (a.c.),Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
At the request of learned counsel for the petitioner, list the matter in the month of March, 2016.
Needful be done in the meantime.
(Ashok Raj Singh) (Saroj Saini)
Signature Not Verified
Court Master Court Master
Digitally signed by
ASHOK RAJ SINGH
Date: 2016.01.18
18:08:33 IST
Reason: