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[Cites 0, Cited by 0] [Section 6AAG] [Entire Act]

Union of India - Subsection

Section 6AAG(1) in Income Tax Rules, 1962

(1)The company undertaking skill development project shall maintain separate books of account of the skill development project notified under sub-section (1) of section 35CCD, and get such books of account audited by an accountant as defined in the Explanation below sub-section (2) of section 288.