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[Cites 0, Cited by 0] [Section 96(1)] [Section 96] [Entire Act]

State of Goa - Subsection

Section 96(1)(b) in The City of Panaji Corporation Act, 2002

(b)The loans repaid during the year, and in the case of loans repaid in instalments or by annual drawings, the amounts repaid during the year and the balance due at the close of the year;