Bombay High Court
The Mumbai Metropolitan Region ... vs Raghuleela Builders Pvt. Ltd on 1 March, 2022
Bench: G.S. Patel, Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 212 OF 2019
Raghuleela Builders Pvt. Ltd. ....PETITIONER
V/S
The Mumbai Metropolitan Region Development
....RESPONDENT
Authority (mmrda) And Anr.
WITH REVIEW PETITION (WRIT PETITION). NO. 12 OF 2019 In WRIT PETITION STAMP NO. 212 OF 2019 The Mumbai Metropolitan Region Development....PETITIONER Authority (mmrda) And Anr V/S Raghuleela Builders Pvt. Ltd. ....RESPONDENT WITH REVIEW PETITION (WRIT PETITION). LODGING NO. 32 OF 2019 In WRIT PETITION STAMP NO. 212 OF 2019 Raghuleela Builders Pvt. Ltd. ....PETITIONER V/S The Mumbai Metropolitan Region Development ....RESPONDENT Authority (mmrda) And Anr.
WITH WRIT PETITION NO. 586 OF 2018 Raghuleela Builders Private Limited And Anr ....PETITIONER V/S Page 1/2 ::: Uploaded on - 01/03/2022 ::: Downloaded on - 02/03/2022 08:03:52 ::: The Mumbai Metropolitan Region Development ....RESPONDENT Authority (mmrda) And 4 Ors Mr Vibhav Krishna i/b JURIS CONSILLIS for Petitioner Mr Vikram Nankani, Sr Adv a/w Mr Rajeev K Pandey, Mr Madhur Rai, Mr Sachin Kanse i/b PRS Legal for Resolution Professional Mr Pravin Samdani, Sr Adv a/w Mr Nivit Srivasatava, Ms Sneha Patil i/b MANIAR SRIVASTAVA ASSOCIATES for Respondent no-1,2 Mr Anil G Singh, ASG a/w Mr Aditya Thakkar i/b Ms Anusha Amin for Res no-3 (UoI) CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR, JJ
DATE : 1st March, 2022
P.C. :
By consent, stand over to 07-04-2022 @ 2.30 for hearing.
Ad-interim, if any, to continue till then.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 01/03/2022 ::: Downloaded on - 02/03/2022 08:03:52 :::