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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(3)(b) in The Punjab Market Committees (Class III) Service Rules, 1989

(b)if his work or conduct has not been in its opinion satisfactory dispense with his services if appointed by direct appointment or if appointed otherwise, revert him to his former post, or deal with him in such other manner as the terms and conditions of his previous appointment may permit.