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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(f) in The M.P. Hospital Supplies Rules, 1972

(f)'Superintendent' means the Superintendent of the Hospitals attached to the Medical College and of the T.B. and Mental Hospitals and includes any other officer performing the duties of the Superintendent;