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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 56(i) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(i)co-ordination of the working of the market committees and other affairs thereof including programmes undertaken by such market committees for the development of market and market areas;