Section 45(3) in Maharashtra Public Universities Act, 2016
(3)The Board for Lifelong Learning and Extension shall consist of the following members, namely:-(a)the Vice-Chancellor - Chairperson;(b)the Pro-Vice-Chancellor;(c)the Deans of faculties;(d)three eminent experts, nominated by the Vice-Chancellor, working in the domain of lifelong learning skills, value education and in field of longevity;(e)two teachers from university departments, nominated by the Vice-Chancellor, who are actively engaged in innovation, research and development;(f)two teachers from the colleges, nominated by the Vice-Chancellor, who are actively engaged in innovation, research and development and extension;(g)the Director, Centre of Lifelong Learning and Extension- Member-Secretary.
