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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(ii) in Andhra Pradesh Post Graduate Law courses Common Entrance Test Rules, 2007

(ii)In respect of PGLCET-AC, the AFRC may issue necessary directions to the committees of PGLCET - AC to conduct re-examination for the reasons to be recorded in writing without collecting any fee for such reexamination.