Bombay High Court
Hari Janglu Kumbhar And Others vs Jayant Hareshwar Oak And Others on 21 September, 2018
Author: Sunil P. Deshmukh
Bench: Sunil P. Deshmukh
1 WP - 8331-2015
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 8331 OF 2015
HARI JANGLU KUMBHAR AND OTHERS
VERSUS
JAYANT HARESHWAR OAK AND OTHERS
...
Mr. Pushkar U. Gujrathi, Advocate h/f. Mr. A.G. Talhar, Advocate
for petitioners
Ms. Monali P. Patil, Advocate h/f. Mr. Sanket Kulkarni, Advocate for
respondents no. 1,2, 3A to 3-D
Mr. T.R. Daware, Advocate for respondents no. 5 and 7
...
CORAM : SUNIL P. DESHMUKH, J.
DATE : 21-09-2018
ORDER :
1. Learned counsel for petitioners, on instructions, seeks leave to delete respondents no. 4 and 6.
2. At the risk and peril of petitioners, respondents no.4 and 6 are deleted from array of respondents.
[SUNIL P. DESHMUKH] JUDGE arp/ ::: Uploaded on - 24/09/2018 ::: Downloaded on - 25/09/2018 01:05:28 :::