Calcutta High Court (Appellete Side)
Soumik Choudhury vs The W. B. Council Of Higher Secondary ... on 4 August, 2014
Author: Dipankar Datta
Bench: Dipankar Datta
1 04.08.2014
Item No.76 SB W.P. 36004 (W) of 2013 Soumik Choudhury Vs. The W. B. Council of Higher Secondary Education & Ors.
Mr. S. Datta.................for the petitioner.
Mr. B. Bhattacharyya, Mr. T. Chakraborty..........for the Council.
Put up the writ petition on Friday next under the heading 'To Be Mentioned' to enable Mr. Bhattacharyya, learned advocate for the Council to obtain instructions on the fate of the application for review of the answer script (Biology paper) made by the petitioner pertaining to the Higher Secondary Examination of 2013 conducted by the Council.
(DIPANKAR DATTA, J.)