Section 334(1)(d) in The Delhi Municipal Corporation Act, 1957

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NCT Delhi - Subsection

Section 334(1)(d) in The Delhi Municipal Corporation Act, 1957

(d)to make any alteration in a building involving

(i)the sub-division of any room in such building so as to convert the same into two or more separate rooms, or

(ii)the conversion of any passage or space in such building into a room or rooms;