Supreme Court - Daily Orders
Union Of India vs Md.Kalim @ Mohd.Kalim Ansari on 6 February, 2015
ITEM NO.17 REGISTRAR COURT. 1 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Criminal Appeal No(s). 262/2013
UNION OF INDIA Appellant(s)
VERSUS
MD.KALIM @ MOHD.KALIM ANSARI Respondent(s)
(with office report)
Date : 06/02/2015 This appeal was called on for hearing today.
For Appellant(s)
Mr. B. Krishna Prasad,Adv.
Mr Anshuman Srivastava, Adv.
For Respondent(s)
Ms Sangitaa Singh, Adv.
Mr. S. Ravi Shankar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Additional documents have not been filed. Be filed within four weeks.
List again on 27.3.2015.
(RACHNA GUPTA) Registrar Signature Not Verified Digitally signed by Hema Joshi Date: 2015.02.13 14:07:29 IST Reason: