Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

Union of India - Section

Section 249 in The Central Excise Act, 1944

249. Subs. for , as the case may be, such one of the Vice-Chairmen by Act 20 of 2015, S. 97.