Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(d) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974

(d)[ In respect of teachers and other persons employed in Teachers' Training Institutes -The Deputy Director (Teacher Education).] [Clause (d) was added by G.O. Ms. No. 1141, Education, Science and Technology (LI 1), dated the 6th December 1994.]