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[Cites 0, Cited by 42] [Entire Act]

State of Rajasthan - Section

Section 42 in Rajasthan Non-Government Educational Institutions Act, 1989

42. Delegation of powers

.— It shall be lawful for the State Government, by notification in the Official Gazette, to delegate to any authority or officer of the Education Department all or any of the powers vested in it by this Act and to withdraw any power so delegated.