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[Cites 0, Cited by 0] [Section 3B(1)] [Section 3B] [Entire Act]

State of West Bengal - Subsection

Section 3B(1)(c) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001

(c)the rate per sq.ft., in case of flat used for residential or commercial or semi-commercial purpose.