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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(9) in The Central Warehousing Corporation Rules, 1963

(9)The decision of the authority presiding at any meeting at which an election is to be held as respects the eligibility of any shareholder to vote, shall be final.] [Substituted by G.S.R. 148, dated 29.9.1964]