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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(xi) in The Rajasthan Homoeopathic Medicine Act, 1969

(xi)to establish or aid research institutions to arrange for postgraduate study in the science of Homoeopathy and to encourage scientific manufacture of Homoeopathic medicines in the State;