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State of Bihar - Section

Section 5 in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

5.

In the survey report the street vending activity carried on from the carriage way shall be specifically mentioned and marked on the map. Similarly, mode of vending shall also be clearly indicated. Manner of vending may be any of the following:-
(1)Push cart/ motorized vehicle
(2)Floor spread
(3)Rack and hanging frame mode