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State of Punjab - Section

Section 20 in The Payment of Gratuity (Punjab) Rules, 1973

20. Display of abstract of the Act and rules.

[Section 15(1)] - The employer shall display an abstract of the Act and the rules made thereunder [as given in form U] [Inserted, vide Punjab Government Notification No. GSR108/CA39/72/Section 15/Amd.(2)/76, dated 27.8.1976.] in English and in Punjabi at a conspicuous place at or near the main entrance of the establish.Form 'A'[See sub-rule (1) of rule 3]Notice of opening