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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Bihar - Subsection

Section 46(f) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(f)tie-up with local Primary Health Centre, government hospital, medical colleges, other hospitals, clinical psychologists and psychiatrists and mental health institutes for regular visits by their doctors and interns and for holding periodic health camps within the institutions;