Calcutta High Court (Appellete Side)
Indrajit Konar vs The State Of West Bengal And Others on 6 January, 2014
Author: Soumitra Pal
Bench: Soumitra Pal
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6. 1 . 2014
W.P. 30353(W) of 2013
Indrajit Konar
Versus
The State of West Bengal and others
Mr. Arunava Ghosh,
Mr. Dwaipayan Sen Gupta,
..for the petitioner.
Mr. T.M. Siddique,
..for the State.
Since it is submitted by the learned advocate for the
petitioner that copies of the writ petition have been served on
the respondent nos. 4 and 5, he is directed to affirm and file
affidavit of service day after tomorrow.
Let affidavit-in-opposition to the writ petition be filed by 5th March, 2014. Reply, if any, by 14th March, 2014.
Liberty to mention upon notice.
The petitioner is directed to intimate the gist of this order to the respondent nos. 4 and 5 in course of this week.
(Soumitra Pal, J. ) 2 3